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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(1) in Assam Forest Protection Force Act, 1986

(1)The superintendence of the Force shall vest in the Government and subject thereto the administration of the Force shall vest in the Chief conservator of Forests and shall be carried on by him in accordance with the provisions of this Act and rules made thereunder.