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[Cites 0, Cited by 0] [Section 32(63)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(63)(b) in Rajasthan General Clauses Act, 1955

(b)an Ordinance made and promulgated by the Rajpramukh of the former Rajasthan State or of the former Matsya State in Pursuance of the Covenant;