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State of Odisha - Section

Section 36 in Madhu Babu Pension Yojana Rules, 2008

36.

The Collector may review the implementation of the scheme in any area of the district. The Collector shall further be competent to cause an inspection/periodical test check in any area of the district on any matter connected with the administration of the scheme by him self or by an officer nominated by him. The District Social Welfare Officer at the district level, Sub-Divisional Social Welfare Officer at the Sub-Division level and the Social Educational Organizer at the Block level should remain in charge of proper execution of the scheme and maintenance of the Records.