Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 92 in The Bihar and Orissa Local Self-Government Act, 1885 92. District Board to have supervision of vaccinator within their districts. - Every District Board shall within its district, be charged with the appointment, payment, management and supervision of all public vaccinators.
