Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(3) in The Punjab Village Common Lands (Regulation) Act, 1961 (3)An appeal against the order of the Assistant Collector shall lie to the Collector.
