Section 24(1) in West Bengal Municipal Corporation Act, 2006
(1)At the first meeting of the Corporation or at the meetings subsequent thereto, the Corporation shall constitute the following Standing Committees-(a)Finance and Resource Mobilisation Standing Committee;(b)Solid Waste Management Standing Committee;(c)Water Supply, Public Health and Sanitation Standing Committee;(d)Public Works Standing Committee;(e)Health, Education and Urban Poverty Alleviation Standing Committee;Provided that the Standing Committees, other than those mentioned above, may also be constituted by the Corporation if they so think fit.
