Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act] State of Jammu-Kashmir - Subsection Section 21(1)(vii) in Kashmir and Jammu Universities Act, 1969 (vii)the Educational Adviser to the Government or the officer designated by the Government to be incharge of Higher Education ;