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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(viii) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(viii)Leave begins from the day on which charge is handed-over if such handing over takes place in the forenoon of that day or from the next day of such handing-over takes place on the afternoon of that day; leave ends on the day preceding that on which charge is resumed if such resumption takes place in the forenoon and on the next day on which charge is resumed if such resumption takes place in the afternoon.