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Rama Nand Singh And Anr vs The State Of Bihar Through Sri Deepak ... on 1 February, 2019

Author: Rajeev Ranjan Prasad

Bench: Rajeev Ranjan Prasad

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                             Miscellaneous Jurisdiction Case No.4123 of 2018
                  ======================================================
                  Rama Nand Singh and Anr

                                                                               ... ... Petitioner/s
                                                Versus
                  The State Of Bihar through Sri Deepak Kumar, The Chief Secretary,
                  Government Of Bihar, Patna.

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :    Mr.Nawnit Kumar Tiwari, Adv.
                  For the Customs          :    Mr. Satya Prakash Tripathy (Sr. SC. Customs)
                                                Mr. Shashank Shekhar (J.C. Customs)
                  For the Opposite Party/s :    Mr.Partha Sarthi- Ga4
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
                                        ORAL ORDER

2    01-02-2019

Learned counsel for the Opposite Parties shall inform this Court whether the order has been fully complied with by releasing the vehicle in question.

List on 06th February, 2019.

(Rajeev Ranjan Prasad, J) R.R.Ojha/-

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