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[Cites 0, Cited by 0] [Section 292E] [Entire Act]

State of Madhya Pradesh - Subsection

Section 292E(1) in The M.P. Municipal Corporation Act, 1956

(1)Notwithstanding anything contained in the Madhya Pradesh Land Revenue Code, 1959 (No. 20 of 1959), the transfer or agreement to transfer of plots made by a colonizer, in an area of illegal diversion or illegal colonization shall be void.