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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Tripura - Subsection

Section 54(1) in The Tripura Co-operative Societies Act, 1974

(1)Notwithstanding anything contained in any law for the time being in force, but subject to such conditions as the Government may, by general or special order, specify in this behalf, the Government may give loans to a society.