Gauhati High Court
Dulmoni Bordoloi vs Jnandeep Rabha And 6 Ors on 27 March, 2019
Author: A.S. Bopanna
Bench: Chief Justice, Arup Kumar Goswami
Page No.# 1/3
GAHC010055642018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA 82/2018
1:DULMONI BORDOLOI
S/O LATE KRISHNA KUMAR BORDOLOI ,
R/O VILLAGE BEBEJIA ,P.O. BEBEJIA ,P.S. NAGAON (SADAR), DIST.
NAGAON, ASSAM, PIN -782142
VERSUS
1:JNANDEEP RABHA AND 6 ORS
R/O KHUTIKATIA PATHARUA CHOWK,
P.O.SENCHOWA , DIST. NAGAON , ASSAM , PIN 782002
2:THE STATE OF ASSAM REPRESENTED BY THE CHIEF SECRETARY TO
THE GOVERNMENTED OF ASSAM DISPUR GUWAHATI- 781006
3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM EDUCATION DEPARTMENT DISPUR GUWAHATI -781006
4:THE DIRECTOR OF HIGHER EDUCATION HIGHER EDUCATION
DEPARTMENT GOVERNMENT OF ASSAM KAHILIPARA GUWAHATI -781019
5:THE PRINCIPAL
NOWGONG GIRLS COLLEGE NAGAON
DIST. NAGAON ASSAM PIN-782002
6:THE DISTRICT EMPLOYMENT OFFICER
EMPLOYMENT EXCHANGENAGAON ASSAM HAVING ITS REGISTERED
HEAD OFFICE AT A.K. AZAD ROAD REHABARI GUWAHATI -781008
7:THE GOVERNING BODY
NOWGONG GIRLS COLLEGE NAGAON DIST. NAGAON ASSAM PIN 78200
Advocate for the Petitioner : MR. A J SARMA
Advocate for the Respondent : B CHOWDHURY
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Linked Case : I.A.(Civil) 1026/2018
1:SHRI DULMONI BORDOLOI
S/O LATE KRISHNA KUMAR BORDOLOI
R/O VILLAGE BEBEJIA P.O. BEBEJIA
P.S. NAGAON (SADAR) DIST. NAGAON ASSAM PIN -782142
VERSUS
1:SHRI JNANDEEP RABHA AND 6 ORS
R/O KHUTIKATIA PATHARUA CHOWK
P.O.SENCHOWA DIST. NAGAON ASSAM PIN 782002
2:THE STATE OF ASSAM REPRESENTED BY THE CHIEF SECRETARY TO THE
GOVERNMENTED OF ASSAM DISPUR GUWAHATI- 781006
3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
EDUCATION DEPARTMENT DISPUR GUWAHATI -781006
4:THE DIRECTOR OF HIGHER EDUCATION
HIGHER EDUCATION DEPARTMENT GOVERNMENT OF ASSAM
KAHILIPARA GUWAHATI -781019
5:THE PRINCIPAL
NOWGON GIRLS COLLEGE NAGAON DIST. NAGAON ASSAM PIN 782002
6:THE DISTRICT EMPLOYMENT OFFICE EMPLOYMENT
EXCHANGENAGAON ASSAM HAVING ITS REGISTERED HEAD OFFICE AT
A.K. AZAD ROAD REHABARI GUWAHATI -781008
7:THE GOVERNING BODY
NOWGONG GIRLS COLLEGE NAGAON DIST. NAGAON ASSAM PIN -782002
Advocate for the Petitioner : MR. A J SARMA
Advocate for the Respondent : MR. R DE(R5 AND 7)
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE ARUP KUMAR GOSWAMI
ORDER
Date : 27-03-2019 (A.S. Bopanna, CJ) List tomorrow, i.e. on 28th March, 2019.
Sd/- Sd/-
JUDGE CHIEF JUSTICE Page No.# 3/3 M. Sharma Comparing Assistant