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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(1)(ii) in The Maharaja Sayajirao University of Baroda Act, 1949

(ii)to make such provision for prescribing courses of studies, training or research as will enable the University Departments, University and affiliated colleges, and recognised institutions to undertake instruction, training or research;