Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 354] [Entire Act] Bengal Presidency - Subsection Section 354(c) in Police Regulations, Bengal , 1943 (c)Station officers who will, as a rule, be authorized as Inspectors under the Act shall work the provisions of the Act carefully and treat the sarai-keepers with tact, courtesy and consideration.
