Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(3) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

(3)any false or wrong certification or concealment of facts in the certificates submitted to Authority shall attract penal action as specified under these regulations.