Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34A] [Entire Act] State of Gujarat - Subsection Section 34A(3) in The Gujarat Agricultural Produce Markets Act, 1963 (3)The State Government shall cause the names of the members of the Board who are elected under clauses (ii) or (iii) of sub-section (1) to be published in the Official Gazette.
