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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1) in The Motor Vehicles (Driving) Regulations, 2017

(1)A motor vehicle shall not overtake any other road user unless it is safe and not in violation of the provisions of the Act or the rules made thereunder or any other law for the time being in force.