Section 11 in Jammu and Kashmir Shops and Establishments Act, 1966
11. Hours of work in shops and commercial establishments
(1) Subject to the provisions of this Act, no employee shall be required or allowed to work in any shop or commercial establishment for more than nine hours on any day and forty-eight hours in any week.(2)Any employee may be required or allowed to work in a shop or a commercial establishment for any period in excess of the limit fixed under sub-section (1) if such period does not exceed three hours in any week.
