Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Bengal Presidency - Subsection Section 13(2) in St. Thomas' School Act, 1923 (2)The boundaries of such land shall be delineated on the ground and approved by the [State Government] before action is taken by the Governors under sub-section (1).Provident Fund.
