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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1)(ii) in Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1990

(ii)against the cultivating tenant in favour of whom further time has been granted by the Court or the competent authority under sub-section (3) of section 5, until the expiry of such time.