Delhi High Court - Orders
Romi Garg vs Bdr Builders & Developers Pvt Ltd & Ors on 12 November, 2024
Author: Manmohan
Bench: Tushar Rao Gedela, Manmohan
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 116/2018
ROMI GARG .....Appellant
Through: Ms. Nandni Sahni and Mr. Shashank
Sharma, Advocates.
versus
BDR BUILDERS & DEVELOPERS PVT LTD
& ORS .....Respondents
Through: Ms. Diksha Goswami and Mr. R.K.
Mishra, Advocates for R-1.
Ms. Anumeha Singhai, Advocate for
R-2.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 12.11.2024 Since one of us (Manmohan, CJ) has to sit in a Special Bench to hear specially directed matters, list on 11th February, 2025.
MANMOHAN, CJ TUSHAR RAO GEDELA, J NOVEMBER 12, 2024 kct This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/11/2024 at 22:39:30