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Delhi High Court - Orders

Romi Garg vs Bdr Builders & Developers Pvt Ltd & Ors on 12 November, 2024

Author: Manmohan

Bench: Tushar Rao Gedela, Manmohan

                                          $~23
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           FAO(OS) 116/2018
                                                      ROMI GARG                                                                     .....Appellant
                                                                                         Through:                Ms. Nandni Sahni and Mr. Shashank
                                                                                                                 Sharma, Advocates.
                                                                                         versus

                                                      BDR BUILDERS & DEVELOPERS PVT LTD
                                                      & ORS                                   .....Respondents
                                                                   Through: Ms. Diksha Goswami and Mr. R.K.
                                                                            Mishra, Advocates for R-1.
                                                                            Ms. Anumeha Singhai, Advocate for
                                                                            R-2.
                                                      CORAM:
                                                      HON'BLE THE CHIEF JUSTICE
                                                      HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                                                         ORDER

% 12.11.2024 Since one of us (Manmohan, CJ) has to sit in a Special Bench to hear specially directed matters, list on 11th February, 2025.

MANMOHAN, CJ TUSHAR RAO GEDELA, J NOVEMBER 12, 2024 kct This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/11/2024 at 22:39:30