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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1) in The Rajasthan Tenancy (Board Of Revenue) Rules, 1955

(1)In these rules, unless there is anything repugnant in the subject or context :-"the Act" means the Rajasthan Tenancy Act, 1955 (Rajasthan Act 3 of 1955).