Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 25 in Indian Merchant Shipping (Seamen's Employment Office, Calcutta) Rules, 1954 25. The Shipping Master of the port shall give prior intimation of the time of all discharges of seamen to the Director.
