Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

M/S Sikkim Ferro Alloys Ltd And Ors vs Union Of India And Ors on 30 November, 2023

Bench: Prakash D. Naik, N. R. Borkar

                                                                                 Board Sr.No.:-50

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 2005 OF 2023

 M/s Sikkim Ferro Alloys Ltd And Ors                      ....PETITIONER
            V/S
 Union Of India And Ors                                 ....RESPONDENT

Mr. Girish Godbole Senior Advocate a/w Adv. Devashish Godbole, Prasad Nagargoje, and Ryan Petus for Petitioner Adv. Shreeram Shirsat for Respondent Adv. Sagar A. C. Respondent No. 2 Adv. M. M. Deshmukh APP, for Respondent/State CORAM : HON'BLE SHRI JUSTICE PRAKASH D. NAIK & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 30th November, 2023 P.C. :

S. O. to 12/12/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 30/11/2023 ::: Downloaded on - 01/12/2023 11:04:27 :::