Bombay High Court
M/S Sikkim Ferro Alloys Ltd And Ors vs Union Of India And Ors on 30 November, 2023
Bench: Prakash D. Naik, N. R. Borkar
Board Sr.No.:-50
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 2005 OF 2023
M/s Sikkim Ferro Alloys Ltd And Ors ....PETITIONER
V/S
Union Of India And Ors ....RESPONDENT
Mr. Girish Godbole Senior Advocate a/w Adv. Devashish Godbole, Prasad Nagargoje, and Ryan Petus for Petitioner Adv. Shreeram Shirsat for Respondent Adv. Sagar A. C. Respondent No. 2 Adv. M. M. Deshmukh APP, for Respondent/State CORAM : HON'BLE SHRI JUSTICE PRAKASH D. NAIK & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 30th November, 2023 P.C. :
S. O. to 12/12/2023 .
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