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Supreme Court - Daily Orders

Mangluram Dewangan vs Surendra Kumar Singh on 11 July, 2023

     ITEM NO.28                          REGISTRAR COURT. 1                SECTION IV-C

                                    S U P R E M E C O U R T O F            I N D I A
                                            RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Petition(s) for Special Leave to Appeal (C)                          No(s).   12205/2021

     MANGLURAM DEWANGAN                                                          Petitioner(s)

                                                         VERSUS

     SURENDRA KUMAR SINGH & ANR.                                                 Respondent(s)


     Date : 11-07-2023 This petition was called on for hearing today.



     For Petitioner(s)
                                          Mr. Satish Pandey, AOR

     For Respondent(s)


                             UPON hearing the counsel, the Court made the following
                                                O R D E R

Respondent No.2 (dead) has been deleted from the array of parties in terms of order dated 18.11.2022 passed by the Hon’ble Judge in Chambers. Cause title has been amended accordingly.

Service is complete on respondent Nos.1 and 3 but none has entered appearance.

Registry to process the matter for listing before the Hon’ble Court, as per rules.



Signature Not Verified

Digitally signed by
GEETA AHUJA
Date: 2023.07.15
                                                                    H. SHASHIDHARA SHETTY
12:43:40 IST
Reason:                                                                   Registrar