Supreme Court - Daily Orders
Mangluram Dewangan vs Surendra Kumar Singh on 11 July, 2023
ITEM NO.28 REGISTRAR COURT. 1 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Petition(s) for Special Leave to Appeal (C) No(s). 12205/2021
MANGLURAM DEWANGAN Petitioner(s)
VERSUS
SURENDRA KUMAR SINGH & ANR. Respondent(s)
Date : 11-07-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. Satish Pandey, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Respondent No.2 (dead) has been deleted from the array of parties in terms of order dated 18.11.2022 passed by the Hon’ble Judge in Chambers. Cause title has been amended accordingly.
Service is complete on respondent Nos.1 and 3 but none has entered appearance.
Registry to process the matter for listing before the Hon’ble Court, as per rules.
Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.07.15 H. SHASHIDHARA SHETTY 12:43:40 IST Reason: Registrar