Delhi High Court - Orders
Capgemini Technology Services India ... vs Assistant Commissioner Of Income Tax ... on 11 September, 2024
Author: Yashwant Varma
Bench: Yashwant Varma
$~101
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4473/2023
CAPGEMINI TECHNOLOGY SERVICES INDIA
LIMITED (AS SUCCESSOR IN INTEREST OF ARICENT
TECHNOLOGIES PVT LTD) .....Petitioner
Through: Mr .Neeraj Jain, Mr. Aniket D.
Agrawal, Mr. Saksham Singhal
& Mr. Samarth Chaudhari,
Advs.
versus
ASSISTANT COMMISSIONER OF INCOME
TAX CIRCLE 1(1) NEW DELHI & ORS. .....Respondents
Through: Mr. Indruj Singh Rai, SSC with
Mr. Sanjeev Menon & Mr.
Rahul Singh, JSCs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 11.09.2024 In light of the peculiar facts which obtain in the writ petition learned counsel for the writ petitioner prays for this matter being heard separately and not as part of the batch of writ petitions on which judgment has been reserved today.
Ordered accordingly.
Let this matter be called again on 12.12.2024.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
SEPTEMBER 11, 2024/kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/09/2024 at 22:04:12