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Madras High Court

Bap Staff Union vs Bharat Heavy Electricals Limited on 20 November, 2025

                                                                                         WP No. 13098 of 2019




                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED: 20-11-2025

                                                           CORAM

                                   THE HONOURABLE MRS.JUSTICE N. MALA

                                               WP No. 13098 of 2019
                                    WMP.Nos.13238, 13239, 13240 and 21408 of 2019

                1. BAP Staff Union
                Reg. No.446/NAT,
                Rep. by its General Secretary,
                P.Pandiyan,
                BHEL/BAP/ Ranipet-632 406.

                2. BAP Employees Union,
                Reg. No.373/NAT,
                Rep. by its General Secretary,
                K.Sivakumar,
                BHEL/BAP/ Ranipet-632 406.
                                                                                         Petitioner(s)

                                                                Vs

                1. Bharat Heavy Electricals Limited
                Rep. by its Chairman and Managing
                Director, BHEL House, Siri Fort,
                New Delhi- 110 049.

                2.The Director Human Resource
                Bharat Heavy Electricals Limited,
                BHEL House, Siri Fort,
                New Delhi-110 049.



https://www.mhc.tn.gov.in/judis                ( Uploaded on: 25/11/2025 07:22:07 pm )
                                                                                    WP No. 13098 of 2019



                3.The General Manager
                (HR- Policy and IRX)
                Bharat Heavy Electricals Limited,
                BHEL House, Siri Fort,
                New Delhi-110 049.

                4.The Executive Director,
                Boiler Auxiliaries Plant, Bharat Heavy
                Electricals Limited,
                Ranipet-632 406.

                5.Bharat Heavy Electricals Workers
                Union
                Reg. NO. 90/TRI, Affl - CITU,
                Rep. by its General Secretary,
                Trichy-14.

                6.Bharat Heavy Electricals Ltd.,
                Employees Progressive Union
                WORKERS UNION, Reg. No. 239/TRI,
                Rep. by its General Secretary,
                Trichy-14.

                7.BHEL Desia Thozhilaalar Sangam
                Reg. NO. 1332/TRI,
                Rep. by Mr.Balamurugan,
                Near Ganesa Point, Thiruverumbur,
                Trichy-14

                8.Boiler Plant Anna Workers Union
                Rep. No. 156/TRI, Affl-ATP,
                Rep. by its General Secretary,
                Trichy-14

                9. BHEL Mazdoor Sangam,
                Regn. No. 494/TRI,


https://www.mhc.tn.gov.in/judis           ( Uploaded on: 25/11/2025 07:22:07 pm )
                                                                                           WP No. 13098 of 2019



                Rep. by its General Secretary
                BHEL/BAP /
                Ranipet-632 406.

                10.BP Dr. Ambedkar Employees Union,
                Regn. No. 857 / TRI,
                Rep. by its General Secretary,
                BHEL, Trichy-14.

                 [R5 to R10 are impleaded vide order of this Court
                  in WMP.Nos. 19697, 19701, 19707, 19714, 19716
                   and 19717 of 2019 dated 16.08.2019]
                                                                                           Respondent(s)


                PRAYER
                Calling for the records of the respondents in connection with the impugned
                circular namely Corporate HR Circular No.08/PPX/2018 dated 21.06.2018
                signed by the 3rd respondent and quash the same and direct the respondents
                herein to forthwith return the sums already deducted from the respective
                workers on the basis of the impugned circular together with such interest

                                  For Petitioner(s):       Mr.V.Prakash, Senior Counsel
                                                           for Mr.S.Karupasamy
                                                           for M/s.BAP Staff Union PinP


                                  For Respondent(s):       Mr.John Zachariah
                                                           for M/s.Fox Mandal and Associates,
                                                           For R1
                                                           M/s.M.V.V.N. Sivanthi, For R2
                                                           To R4
                                                           Mr.Gautam S.Raman,
                                                           For R5 To R10




https://www.mhc.tn.gov.in/judis                  ( Uploaded on: 25/11/2025 07:22:07 pm )
                                                                                        WP No. 13098 of 2019



                                                          ORDER

The learned counsel for both sides submitted that the prayer sought for in this Writ Petition has become infructuous.

2. Recording the above submission, this Writ Petition is dismissed as infructuous. No costs. Consequently, connected miscellaneous petitions are closed.

20-11-2025 pvs Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No To

1.The Chairman and Managing Director, Bharat Heavy Electricals Limited BHEL House, Siri Fort, https://www.mhc.tn.gov.in/judis ( Uploaded on: 25/11/2025 07:22:07 pm ) WP No. 13098 of 2019 New Delhi- 110 049.

2.The Director Human Resource Bharat Heavy Electricals Limited, BHEL House, Siri Fort, New Delhi-110 049.

3.The General Manager (HR- Policy and IRX) Bharat Heavy Electricals Limited, BHEL House, Siri Fort, New Delhi-110 049.

4.The Executive Director, Boiler Auxiliaries Plant, Bharat Heavy Electricals Limited, Ranipet-632 406.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 25/11/2025 07:22:07 pm ) WP No. 13098 of 2019 N.MALA J.

pvs WP No. 13098 of 2019 20-11-2025 https://www.mhc.tn.gov.in/judis ( Uploaded on: 25/11/2025 07:22:07 pm )