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Andhra Pradesh High Court - Amravati

Unknown vs Dubepara Vilage on 28 April, 2026

INTHE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT
TUESDAY THE TWENTY EIGHTH DAY OF APRH.
TWO THOUSAND AND TWENTY SIX
-PRESENT:
TRE HONOURABLE DR JUSTICE VENKATA JYOTHIRMAI! PRATAPA
CRIMINAL PETITION NO: 3232 OF 20238

Between:
'. Rubel Sheikh, S¥o. Akkas Shelkh. aged aboul 25 years, Ric.
ONanirarnpar Kandipara, Shibnagar.Dhanirampur Vilage, Sagarpara
Posi Jalang! Sub-District, Murshidabad Matric i West Bengal State.

=. Saharul Sheikh, Svo. Sadek She kA aged about 30 years Ryo.

Dubepara Vilage, Razipara Murshidabad Distric!, West Benga! State.
».PativionerAccused Noi
&aND
The State of Andhra Pradesh, Rep by tis Publle Prosecutor High Court of
Andhra Pradesh af Amaravati.
. Respondent

Petilion under Section 487 & 439 Cr P.O and sec. 480 & 483 Mm Ai & ren s Pbaeyd 3 : geese wd eyes wk art x MR eke SNS US praying that in ihe cifcumsiances stated in the affidavil Med in Support the Criminal Pefitien, the High Courl may be pleased fo Sriarge the Metioners/Accused No.1, 2 on bail MERGING Gispasal of Crime No.d2s2dae of Parvathipuram Town PS. Parvathipuram Manyam District TRe petition coming on fo iy Nearing, upon perusing the Petiian and fhe memorandum of "Srounds Hed in supoort thereof and upar? A the follow mg SNS Le SD :

;
farat ; in if Noon we z ped when, whos ed oes had is TH £t4 ty nee saece ;
Bs rye we ~~ « A , .
seme wae omy fewe see ne ~ eae fon nenere pets nerenedee titel, $ t Asa sequel erefa, the miscelianscaus < SOPHO HONS, # any, fen HY ase) i os ra fis Criminal Petition shall stanci clased. TRUE COPyy sett ireoreceden "ey Phe Additional Judicial Magistrate of First ¢ jass,Parvathipuram Vigianagaram District The Superintendent.Central dail, Vishakapainam, Vishakapainarm istrict.
prem H PN LE 'he Staflon House Officer, Parvathiouram Town P.S_ Parvathinurar Manyar District One (0 in SRL OASAR! RAMAKOTESWAR RAQ Advocate [OP UC] HIGH COURT OR VIPS DATED 28.04. 2026 SAIL OROER ORLP.No. 3232 OF 2098 ~ ee SRS