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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(iii) in The U.P. Excise (Prohibition) Group 'D' Service Rules, 1978

(iii)The names of the selected candidates shall be arranged in order of their seniority in the lower posts of driver (Light Vehicles). The number of the names in the select list so prepared shall, as far as possible, be larger (but not larger by more than 25 per cent) than the number of vacancies.