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State of Odisha - Section

Section 1 in The Orissa Self-Help Co-operatives Act, 2001

1. Short title, extent and commencement.

(1)This Act may be called the Orissa Self-Help Co-operatives Act, 2001.
(2)It extends to the whole of the State of Orissa.
(3)It shall come into force on such date as the Government may, by notification, appoint.