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Rajasthan High Court - Jaipur

Ghan Shyam Saini vs The Official Liquidator M/S Rathi ... on 26 May, 2017

Author: Alok Sharma

Bench: Alok Sharma

 HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
                      JAIPUR
                 S.B. Company Application No.16/2017
Ghan Shyam Saini S/o Shri Ram Saini, R/o Panna Lal Ka Kua
Vivekanand Nagar, Alwar
                                                         ----Petitioner
                               Versus
The Official Liquidator of M/S. Rathi Alloys & Steel Limited
Attached to Rajasthan High Court, B-75, Rajendra Marg, Bapu
Nagar, Jaipur (Rajasthan)
                                                       ----Respondent

_____________________________________________________ For Applicant(s) : Mr. Kunal Rawat. For Respondent(s) : Mr. Gaurav Sharma. _____________________________________________________ HON'BLE MR. JUSTICE ALOK SHARMA Order 26/05/2017 Counsel for the applicant seeks permission to withdraw the company application with liberty to file afresh.

Permission as sought is granted. The company application is dismissed as withdrawn with liberty as prayed for. This shall however not be construed as a right to file and in the event of the application being filed, the opposite party shall be free to take all objections available in law thereto.

(ALOK SHARMA), J.

Himanshu Soni

16.