Rajasthan High Court - Jaipur
Ghan Shyam Saini vs The Official Liquidator M/S Rathi ... on 26 May, 2017
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B. Company Application No.16/2017
Ghan Shyam Saini S/o Shri Ram Saini, R/o Panna Lal Ka Kua
Vivekanand Nagar, Alwar
----Petitioner
Versus
The Official Liquidator of M/S. Rathi Alloys & Steel Limited
Attached to Rajasthan High Court, B-75, Rajendra Marg, Bapu
Nagar, Jaipur (Rajasthan)
----Respondent
_____________________________________________________ For Applicant(s) : Mr. Kunal Rawat. For Respondent(s) : Mr. Gaurav Sharma. _____________________________________________________ HON'BLE MR. JUSTICE ALOK SHARMA Order 26/05/2017 Counsel for the applicant seeks permission to withdraw the company application with liberty to file afresh.
Permission as sought is granted. The company application is dismissed as withdrawn with liberty as prayed for. This shall however not be construed as a right to file and in the event of the application being filed, the opposite party shall be free to take all objections available in law thereto.
(ALOK SHARMA), J.
Himanshu Soni
16.