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State of Jammu-Kashmir - Section

Section 3 in The Jammu and Kashmir Forest (Conservation) Act, 1997

3. Constitution of Advisory Committee.

- The Government may constitute a Committee consisting of such number of persons as it may deem fit to advise the Government with regard to-
(i)any matter referred to in section 2;
(ii)any other matter connected with the conservation of forests which may be referred to it by the Government.