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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(1) in The Haryana Legislative Assembly Members (Pension) Rules, 1978

(1)The pension under the Act shall be drawn by the pensioner from the treasury in the manner in which a Class I Officer of the State of Haryana draws his pension after retirement.