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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

NCT Delhi - Subsection

Section 27(2)(d) in The Delhi Land Holdings (Ceiling) Act, 1960

(d)the matters which may be determined by the compelent authority under sub-section (1) of section 6 and the manner of determination of excess land under the Act;