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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(a) in The Neyveli Lignite Corporation Limited (Acquisition and Transfer of Power Transmission System) Act, 1994

(a)having in his possession, custody or control any property forming part of the power transmission system of the company wrongfully withholds such property from the Corporation; or