Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 26 in Assam Land Revenue Re-Assessment Act, 1936 26. [ Power of State Government to make rules. [Vide Assam Act XIV of 1957.] - The State Government may subject to the condition of previous publication, make rules for the purpose of carrying out the provisions of this Act.]
