Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Alimentary Health Limited vs Controller Of Patents And Designd on 11 September, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                          $~5
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +                                              C.A.(COMM.IPD-PAT) 458/2022
                                                      ALIMENTARY HEALTH LIMITED                 ..... Appellant
                                                                  Through: Mr. Sanuj Das, Adv. (M: 9899844920)
                                                                  versus

                                                      CONTROLLER OF PATENTS AND DESIGND          ..... Respondent
                                                                     Through: Mr Harish Vaidyanathan Shankar
                                                                              CGSC with Mr Srish Kumar Mishra
                                                                              Mr Sagar Mehlawat and Mr Alexander
                                                                              Mathai Paikaday, and Mr M Sriram,
                                                                              Advs.
                                                      CORAM:
                                                      JUSTICE PRATHIBA M. SINGH
                                                               ORDER

% 11.09.2023

1. This hearing has been done through hybrid mode.

2. This matter is taken up today as 8th September, 2023 was declared a holiday on account of the preparations for G-20 Submit.

3. Reply on behalf of the Respondent is stated to have been filed last night. The same is not on record. Let the same be brought on record.

4. The Appellant is permitted to file its rejoinder and written submissions before the next date of hearing.

5. List for hearing on 5th February, 2024.

PRATHIBA M. SINGH, J.

SEPTEMBER 11, 2023/dk/ks This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:55:21