Delhi High Court - Orders
Alimentary Health Limited vs Controller Of Patents And Designd on 11 September, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 458/2022
ALIMENTARY HEALTH LIMITED ..... Appellant
Through: Mr. Sanuj Das, Adv. (M: 9899844920)
versus
CONTROLLER OF PATENTS AND DESIGND ..... Respondent
Through: Mr Harish Vaidyanathan Shankar
CGSC with Mr Srish Kumar Mishra
Mr Sagar Mehlawat and Mr Alexander
Mathai Paikaday, and Mr M Sriram,
Advs.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 11.09.2023
1. This hearing has been done through hybrid mode.
2. This matter is taken up today as 8th September, 2023 was declared a holiday on account of the preparations for G-20 Submit.
3. Reply on behalf of the Respondent is stated to have been filed last night. The same is not on record. Let the same be brought on record.
4. The Appellant is permitted to file its rejoinder and written submissions before the next date of hearing.
5. List for hearing on 5th February, 2024.
PRATHIBA M. SINGH, J.
SEPTEMBER 11, 2023/dk/ks This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:55:21