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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(h) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1965

(h)"Settlement notification" in relation to a land means the settlement notification published under sub-section (1) of section 20 in respect of the inam estate or part thereof, in which the land is situated;