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[Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act]

State of Karnataka - Subsection

Section 94(1)(i) in Karnataka Municipalities Act, 1964

(i)[ a tax on buildings or vacant lands or both situated within the municipal area (hereinafter referred to as property tax)] [Substituted by Act 31 of 2003 w.e.f. 19-11-2001.]