Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(4) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(4)The Dean shall be the Chairman of the Board of the concerned Faculty and be responsible for the faithful observance of the statutes and regulations relating to the Faculty and for the organization and conduct of the Teaching, Research and Extension work of the Departments comprised therein.