Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] Greater Bengaluru City Corporation - Section 97(3) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (3)The Corporation shall contribute such percentage of its revenues insuch manner and at such times as the Government may by order determine, to
