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Bombay High Court

Secretary To The Gov. Of Maharashtra ... vs Shri. Anil Bapurao Joshi And Ors on 8 October, 2018

Bench: A.S. Oka, M.S. Sonak

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7729 OF 2013

 S. S. Salunke And Anr                                ....Petitioner
             V/S
 The State Of Maharashtra, Through Secretary,      ....Respondent

Public Works Dept And Ors WITH CIVIL APPLICATION IN WP NO. 1019 OF 2015 In WRIT PETITION 8417 OF 2013 Secretary To The Gov. Of Maharashtra Public ....Applicant Works Dept. V/S Shri. Anil Bapurao Joshi And Ors ....Respondent WITH WRIT PETITION NO. 10565 OF 2014 Prashant Dattatraya Naoghare ....Petitioner V/S The State Of Maharashtra ....Respondent WITH CIVIL APPLICATION IN WP NO. 930 OF 2015 In WRIT PETITION 10565 OF 2014 Shri. Kishore P. Mali ....Applicant V/S Prashant Dattatraya Naoghare ....Respondent Page 1/5 ::: Uploaded on - 08/10/2018 ::: Downloaded on - 09/10/2018 01:55:56 ::: WITH WRIT PETITION NO. 8402 OF 2013 The State Of Maharashtra, Through Secretary, ....Petitioner Public Works Dept V/S Shri. Vishnu Narayan Ashtaputre And Ors ....Respondent WITH WRIT PETITION NO. 8403 OF 2013 The State Of Maharashtra, Through Secretary, ....Petitioner Public Works Dept V/S Shri. Mukund Maritirao Surkutwar ....Respondent WITH WRIT PETITION NO. 8412 OF 2013 The State Of Maharashtra, Through Secretary, ....Petitioner Public Works Dept V/S Shri. L. S. Joshi And Ors ....Respondent WITH WRIT PETITION NO. 8417 OF 2013 The State Of Maharashtra, Through Secretary, ....Petitioner Public Works Dept V/S Shri. Anil Bapurao Joshi And Ors ....Respondent WITH WRIT PETITION NO. 9595 OF 2013 Page 2/5 ::: Uploaded on - 08/10/2018 ::: Downloaded on - 09/10/2018 01:55:56 ::: Shri. Ulhas Pralhadrao Debadwar And Ors. ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary, P.w.d. Dept. And Ors.

WITH CIVIL APPLICATION IN WP NO. 2973 OF 2013 In WRIT PETITION 8402 OF 2013 Mr. S.v. Sontakke And Anr. ....Applicant V/S The State Of Maharashtra, Through Secretary, ....Respondent Public Works Dept WITH CIVIL APPLICATION IN WP NO. 1020 OF 2015 In WRIT PETITION 8402 OF 2013 Secretary To The Gov. Of Maharashtra Public ....Applicant Works Dept. V/S Shri. Vishnu Narayan Ashtaputre And Ors ....Respondent WITH CIVIL APPLICATION IN WP NO. 1021 OF 2015 In WRIT PETITION 8403 OF 2013 Secretary To The Gov. Of Maharashtra Public ....Applicant Works Dept. V/S Shri. Mukund Maritirao Surkutwar ....Respondent Page 3/5 ::: Uploaded on - 08/10/2018 ::: Downloaded on - 09/10/2018 01:55:56 ::: WITH CIVIL APPLICATION IN WP NO. 1022 OF 2015 In WRIT PETITION 8412 OF 2013 The State Of Maharashtra, Through Secretary, ....Applicant Public Works Dept V/S Shri. L. S. Joshi And Ors ....Respondent WITH WRIT PETITION NO. 11366 OF 2013 Mr. R. K. Agawane And Anr ....Petitioner V/S The State Of Maharashtra, Through Secretary, ....Respondent Govt. Public Works Dept WITH CIVIL APPLICATION IN WP NO. 1770 OF 2014 In WRIT PETITION 8403 OF 2013 The State Of Maharashtra, Through Secretary, ....Applicant Public Works Dept V/S Shri. Mukund Maritirao Surkutwar ....Respondent WITH CIVIL APPLICATION IN WP NO. 1768 OF 2014 In WRIT PETITION 8402 OF 2013 The State Of Maharashtra, Through Secretary, ....Applicant Public Works Dept Page 4/5 ::: Uploaded on - 08/10/2018 ::: Downloaded on - 09/10/2018 01:55:56 ::: V/S Shri. Vishnu Narayan Ashtaputre And Ors ....Respondent WITH CIVIL APPLICATION IN WP NO. 1769 OF 2014 In WRIT PETITION 8417 OF 2013 The State Of Maharashtra, Through Secretary, ....Applicant Public Works Dept V/S Shri. Anil Bapurao Joshi And Ors ....Respondent Government Pleader Writ Cell R.no. 1, 2 And 25 For Respondent CORAM : A.S. OKA & M.S. SONAK, JJ DATE : 8th October, 2018 P.C. :

On account of paucity of time, matter stands adjourned to 23/04/2019. If any ad-interim relief or interim relief is operative till today, the same will be continue to operate till the next date. If ad-interim or interim relief is not granted for a limited period, the said order will remain unaffected.
( FOR REGISTRAR JUDICIAL - I ) Page 5/5 ::: Uploaded on - 08/10/2018 ::: Downloaded on - 09/10/2018 01:55:56 :::