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[Cites 0, Cited by 1] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(2) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002

(2)A Government metro railway administration may, for efficient performance of its functions under this Act, appoint such officers and other employees as it considers necessary on such terms and conditions of service as may be determined by regulation.