Supreme Court - Daily Orders
Central Administrative Tribunal ... vs Union Of India on 9 October, 2020
Bench: L. Nageswara Rao, Hemant Gupta, S. Ravindra Bhat
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ITEM NO.301 Court 5 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No.1058/2020 in W.P.(C) No.640/2017
(Arising out of impugned final judgment and order dated 13-11-2019
in W.P.(C) No.640/2017 passed by the Supreme Court Of India)
CENTRAL ADMINISTRATIVE TRIBUNAL
(PRINCIPAL BENCH) BAR ASSOCIATION Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(APPROPRIATE ORDERS/DIRECTIONS, EXEMPTION FROM FILING AFFIDAVIT
INTERVENTION/IMPLEADMENT)
WITH
W.P.(C) No.1431/2019 (PIL-W)
(I.A NO. 73597/2020.)
MA 1152/2020 in W.P.(C) No.279/2017 (PIL-W)
(FOR CLARIFICATION/DIRECTION, EXEMPTION FROM FILING AFFIDAVIT ON IA
56844/2020,FOR CLARIFICATION/DIRECTION,FOR EXEMPTION FROM FILING
AFFIDAVIT ON IA 66299/2020,FOR impleading party,FOR INTERVENTION/
IMPLEADMENT,PERMISSION TO FILE ADDITIONAL DOCUMENTS/ FACTS/
ANNEXURES)
W.P.(C) No.867/2020 (X)
(FOR PPROPRIATE ORDERS/DIRECTIONS, EXEMPTION FROM FILING
AFFIDAVIT ,APPROPRIATE ORDERS/DIRECTIONS,EXEMPTION FROM FILING
AFFIDAVIT)
T.P.(C) Nos.905-915/2020 (XVI-A)
(FOR ADMISSION and IA No.79263/2020-EX-PARTE STAY)
SLP(C) Nos.9587-9588/2020 (XII)
Diary No(s).18900/2020 (XVI-A)
(FOR ADMISSION and IA No.90404/2020-EX-PARTE STAY and IA
No.90402/2020-PERMISSION TO FILE PETITION (SLP/TP/WP/..))
WITH
Writ Petition(Civil) No.804/2020
Signature Not Verified
(FOR ADMISSION and IA No.73983/2020-STAY APPLICATION )
Digitally signed by
BALA PARVATHI
Date: 2020.10.09
19:32:26 IST
Reason:
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Miscellaneous Application No.1481/2020 in W.P.(C) No.279/2017
(Applications for permission,appropriate orders/directions,
exemption from filing affidavit, intervention/impleadment,
permission to file additional documents/facts/annexures)
Writ Petition(Civil) No.995/2020
Writ Petition (C) No.991/2020
(FOR ADMISSION and IA No.86580/2020-APPROPRIATE ORDERS/DIRECTIONS)
Miscellaneous Application No.1654/2020 in W.P.(C)No.279/2017
(FOR ADMISSION and IA No.92743/2020-INTERVENTION/IMPLEADMENT and IA
No.92747/2020-APPROPRIATE ORDERS/DIRECTIONS and IA No.92749/2020-
APPLICATION FOR PERMISSION )
Writ Petition(Civil) No.1085/2020
Miscellaneous Application No.1811/2020 in W.P.(C) No.279/2017
(FOR ADMISSION and IA No.98738/2020-EXEMPTION FROM FILING AFFIDAVIT
and IA No.98737/2020-APPROPRIATE ORDERS/DIRECTIONS )
Date : 09-10-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For the parties: Mr. Arvind P. Datar, Sr. Adv. (A.C.)
Mr. Rahul Unnikrishnan, Adv.
Mr. T.V.S. Raghavendra Sreyas, AOR
Mr. Naveen Hegde Adv.
Mr. N Sai Vinod, Adv.
Mr. C.A. Sundaram, Sr. Adv.
Ms. Priya Hingorani, SR.Adv.
Mr. A. K. Behera, Adv.
Mr. V.K. Verma, AOR
Mr. Zafar Inayat, Adv.
Ms. Rohini Musa, Adv.
Mr. Abhishek Gupta, Adv.
Mr. Mohan Kumar AOR
Mr. Anil Kumar Trivedi,Adv.
Mr. Rajiv Manglik,Adv.
Mr. Ankur Chibber,Adv.
Mr. Sandeep Bansal,Adv.
Ms. Rashmi Singh,Adv.
Ms. Neetu Singh,Adv.
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Mr. Arun Kumar Vashisht,Adv.
Mr. Piyush Sharma,Adv
Ms. Ritu Bhardwaj,Adv.
Mr. Rajesh Jain,Adv
Mr. Mohit D. Ram, AOR
Mr. Ajay Bansal,Adv.
Mr. Kuldip Singh,AOR
Mr. Gaurav Yadav,Adv.
Ms. Veena Bansal,Adv.
Mr. Vikas Singh,Sr.Adv.
Mr. Rupesh Kumar,Adv.
Mr. Rajeev Sharma,Adv.
Ms. Neelam Sharma,Adv.,
Ms. Pankhuri Shrivastava,Adv.
Mr. Alekshendra Sharma,Adv.
Ms. Deepeika Kalia,Adv.
Mr. Kapish Seth,Adv.
Mr. Mrintyunjai Singh,Adv.
Mr. Vikas Singh,Sr.Adv.
Mr. Manjul Bajpai,Adv.
Mr. Tushar Singh, AOR
Ms. Pankhuri,Adv.
Ms. Deepeika Kalia,Adv.
Mr. Kapish Seth,Adv.
Mr. Mrintyujai Singh,Adv.
Mr. Parthasarathy Bose,Adv.
Mr. Mohd. Arif,Adv.
Mr. Akhilesh Yadav,Adv.
Mr. Nageshwara Rao,Adv.
Mr. Vivek Sharma, AOR
Ms. Anitha Shenoy,Sr.Adv.
Ms. Srishti Agnihotri, AOR
Ms. Meera Gopal,Adv.
Ms. Sanjana Grace Thomas,Adv.
Ms. Anmol Gupta,Adv.
Mr. K K Venugopal, Ld ASG
Mr. Balbir Singh, Ld ASG
Mr. R Balasubramanium, Sr. Adv.
Mr. Zoheb Hossain,Adv.
Mr. Ankur Talwar,Adv.
Mr. Chinmayee Chandra, Adv
Ms. Shraddha Deshmukh Adv.
Mr. Sanjeev Menon,Adv.
Mr. Arvind Kumar Sharma,AOR
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Mr. Raj Shekhar Rao, Adv.
Ms. Amita Singh Kalkal, Adv.
Ms. Aditi Gupta, Adv.
Mr. Areeb Y. Amanullah, Adv.
Mr. Avesh Chaudhary, Adv.
Ms. Amita Singh Kalkal, AOR
Mr. Mohit D. Ram, AOR
Mr. A.S. Chandhiok, Senior Adv.
Mr. Virender Ganda, Sr. Adv.
Mr. Satyajit A. Desai, Adv.
Mr. Vipul Ganda, Adv.
Mr. Satya Kam Sharma, Adv.
Ms. Anagha S. Desai, AOR
Ms. Aastha Trivedi, Adv.
Ms. Guresha Bhambra, Adv.
Mr. Ritesh Kumar, Adv.
Ms. Simran Kohli, Adv.
Mr. Tejasvi Chaudhry, Adv.
Mr. M.S. Ganesh,Sr.Adv.
Ms. Rukhsana Choudhury,Adv
Mr. Seshachary Komanduri,Adv.
Mr. Sidharth Luthra,Sr.Adv.
Ms. Sakshi Kakkar, AOR
Mr. Shakti Singh,Adv.
Ms. Ankita Tiwari,Adv.
Mr. Ayush Kaushik,Adv.
Mr. K.K. Venugopal, Ld. AG
Mr. S.V.Raju,Ld. ASG
Mr. Balbir Singh, Ld. ASG.
Mr. Balasubramanian,Sr.Adv
Mr. Zoheb Hossain, Adv.
Mr. Ankur Talwar, Adv.
Ms. Chinmayee Chandra, Adv.
Ms. Shradha Deshmukh, Adv.
Mr. Manan Popli,Adv.
Mr. B.K. Prasad, AOR
Mr. Arvind Kumar Sharma, AOR
Ms. Anil Katiyar, AOR
Mr. P A Noor Muhamed,Adv.
Ms. Giffara S.,Adv.
Mr. Bilal Niamathulla,Adv
Ms. uxana P.N.,Adv.
Mr. C.S. Vaidyanathan, Sr.Adv.
Mr. Sameer Abhyankar, AOR
Mr. Nalin Talwar, Adv.
Mr. Amish Tandon, Adv.
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Mr. Ayush Beotra, Adv.
Mr. Varun Tandon, Adv.
Ms. Megha Choubey,Adv.
Mr. K K Venugopal, Ld ASG
Mr. Balbir Singh Ld ASG
Mr. S.V. RAJU,Ld. ASG.
Mr. R Balasubramanium, Sr. Adv.
Mr. Chinmayee Chandra, Adv
Ms. Shraddha Deshmukh Adv.
Mr. Manan Popli,Adv.
Mr. B K Prasad,Adv.
Mr. Guru Krishnakumar,Sr.Adv.
Mr. M.S. Bharat, Adv.
Mr. Madhan Babu, Adv.
Mr. A. Prasanna Venkat, Adv.
Mr. Deepayan Mandal, AOR
Mr. A.S. Chandhiok, Senior Adv.
Mr. Virender Ganda, Sr. Adv.
Mr. Satyajit A. Desai, Adv.
Mr. Vipul Ganda, Adv.
Mr. Satya Kam Sharma, Adv.
Ms. Anagha S. Desai, AOR
Ms. Aastha Trivedi, Adv.
Ms. Guresha Bhambra, Adv.
Mr. Ritesh Kumar, Adv.
Ms. Simran Kohli, Adv.
Mr. Tejasvi Chaudhry, Adv.
Mr. B. Krishna Prasad, AOR
Mr. T. V. S. Raghavendra Sreyas, AOR
Mr. Rajesh Kumar, AOR
Mr. Rishi Jain, AOR
Ms. Rukhsana Choudhury, AOR
Mr. Sanjeev Bhandari,Adv.
Mr. Amit Dhall,Adv.
Mr. I.P.Singh,Adv.
Mr. Sushant Bali,Adv.
Ms. Spriha Bhandari,Adv.
Mr. Viresh B. Saharya, AOR
Mr. Rakesh Kumar Khanna,Sr.Adv.
Mr. Himanshu Mehra,Adv.
Mr. Anurag, AOR
Mr. P. A. Noor Muhamed, AOR
Ms. Nidhi Jaswal, AOR
Mr. Gautam Misra,Sr.Adv.
Mr. Sriram P., AOR
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Mr. P.S.Narasimha,Sr.Adv.
Mr. J.Sai Deepak,Adv.
Mr. Guruswamy Nataraj,Adv.
Ms. Pooja Dhar,adv.
Mr. Avinash K.Sharma,Adv.
Mr. Surya Prakash,Adv.
Ms. Sindoora,Adv.
M/S. Kmnp Law, AOR
Mr. Kawaljit Singh Bhatia, AOR
Mr. Deepayan Mandal, AOR
Ms. Anagha S. Desai, AOR
Mr. Sonal Jain, AOR
Mr. Rupesh Kumar, AOR
Mr. Sameer Abhyankar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Permission to file Petition is granted. Application(s) for intervention/impleadment is/are allowed.
Leave granted.
Arguments concluded.
Judgment reserved.
Parties are permitted to file Written submissions, if any, within ten days.
We are informed that the terms of some Members, Vice-Chairperson and Chairperson are expiring. As we have reserved the matter for judgment, the terms of such of those Members, Vice- Chairperson and Chairperson which are about to expire stand extended till 31st December, 2020.
(B.Parvathi) (Anand Prakash) Court Master Court Master