Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] NCT Delhi - Section Section 73 in Delhi Panchayat Raj Act, 1954 73. Majority to prevail. - In the event of any disagreement between the members of the Panchayati Adalat the opinion of the majority shall prevail.
