Supreme Court - Daily Orders
Ozone Projects Private Limited vs Haresh Bathija on 1 October, 2024
Author: Sanjay Karol
Bench: Sanjay Karol
ITEM NO.1725 COURT NO.11 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No.1472/2024 in MA 1353/2022 in C.A.
No.5656/2021
OZONE PROJECTS PRIVATE LIMITED Petitioner(s)
VERSUS
HARESH BATHIJA & ANR. Respondent(s)
(IA No. 111466/2024 - RECALLING THE COURTS ORDER)
Date : 01-10-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KAROL
[IN CHAMBER]
For Petitioner(s) Mr. Anish R. Shah, AOR
For Respondent(s) Mr. Prateek K Chadha, AOR
Mr. Sreekar Aechuri, Adv.
Mr. Faraz Khan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
I.A. No.111466/2024
1. Having perused the file, I am of the view that it would be only prudent if the matter is heard by the very same Bench, which had passed the order dated 15.04.2024, of which the petitioner seeks recall.
2. Registry to take appropriate steps as per Rules in this regard.
(RAVI ARORA) (MATHEW ABRAHAM)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
RAVI ARORA
Date: 2024.10.03
12:50:25 IST
Reason: