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Supreme Court - Daily Orders

Ozone Projects Private Limited vs Haresh Bathija on 1 October, 2024

Author: Sanjay Karol

Bench: Sanjay Karol

     ITEM NO.1725                                 COURT NO.11                       SECTION XVII-A

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS

     Miscellaneous                  Application    No.1472/2024   in    MA   1353/2022      in   C.A.
     No.5656/2021

     OZONE PROJECTS PRIVATE LIMITED                                                Petitioner(s)

                                                       VERSUS

     HARESH BATHIJA & ANR.                                                         Respondent(s)

     (IA No. 111466/2024 - RECALLING THE COURTS ORDER)

     Date : 01-10-2024 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE SANJAY KAROL
                                     [IN CHAMBER]

     For Petitioner(s)                    Mr. Anish R. Shah, AOR

     For Respondent(s)                    Mr. Prateek K Chadha, AOR
                                          Mr. Sreekar Aechuri, Adv.
                                          Mr. Faraz Khan, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R
I.A. No.111466/2024

1. Having perused the file, I am of the view that it would be only prudent if the matter is heard by the very same Bench, which had passed the order dated 15.04.2024, of which the petitioner seeks recall.

2. Registry to take appropriate steps as per Rules in this regard.

       (RAVI ARORA)                                                           (MATHEW ABRAHAM)
     COURT MASTER (SH)                                                       COURT MASTER (NSH)
Signature Not Verified

Digitally signed by
RAVI ARORA
Date: 2024.10.03
12:50:25 IST
Reason: