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[Cites 0, Cited by 0] [Section 516(1)] [Section 516] [Entire Act]

State of West Bengal - Subsection

Section 516(1)(b) in Kolkata Municipal Corporation Act, 1980

(b)carry rubbish, filth or other polluted and obnoxious matter along any route in contravention of any prohibition made in this behalf by the Municipal Commissioner by public notice; or