Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67H(1)] [Section 67H] [Entire Act]

State of Punjab - Subsection

Section 67H(1)(b) in The Punjab Factory Rules, 1952

(b)The State Government may appoint a senior official of the Factories Inspectorate, preferably having qualification in Chemical Engineering to be the Secretary of the Committee;