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[Cites 0, Cited by 4] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in The Finance Act, 2018

(2)For the purposes of percentage of completion method, project completion method or straight line method referred to in sub-section (1)-
(i)the contract revenue shall include retention money;
(ii)the contract costs shall not be reduced by any incidental income in the nature of interest, dividends or capital gains.".