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Calcutta High Court (Appellete Side)

Aparupa Poddar @ Afrin Ali vs Central Bureau Of Investigation on 5 July, 2019

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  1.     5.7.19
  SM
  PA
to J.Bagchi,J.

C.R.R. 1403 of 2017 APARUPA PODDAR @ AFRIN ALI ...PETITIONER VS.

CENTRAL BUREAU OF INVESTIGATION ...RESPONDENT C.R.R. 2048 of 2017 IQBAL AHMED ...PETITIONER VS.

CENTRAL BUREAU OF INVESTIGATION ...RESPONDENT Mr. Rajdeep Mazumder, Adv. Mr. Ayan Bhattacherjee, Adv. Mr. Daanish Haque, Adv. Mr. Sharequl Haque, Adv. Ms. Kriti Mehrotra, Adv.

...for the petitioners Mr. Amajit De, Adv.

...for the C.B.I. Let this matter be adjourned for eight weeks.

(Joymalya Bagchi, J.)